Mahesh Tirkey Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court 16 Aug 2019 Writ Petition (S) No. 6084 Of 2019 (2019) 08 CHH CK 0092
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (S) No. 6084 Of 2019

Hon'ble Bench

P. Sam Koshy, J

Advocates

C Jayant K Rao, Harish Khutiya, P. Acharya

Final Decision

Disposed Of

Judgement Text

Translate:

P. Sam Koshy, J

1. Challenge in the present Writ Petition is to the order dated 12.07.2019 whereby the petitioner has been transferred from Govt. Middle School

Kotsari to Govt Middle School, Sitarampur, Block Balrampur.

2. Without entering into the merits of the case, the counsel for the petitioner submits that the petitioner may be permitted to make a detailed

representation to the respondents raising all the grievances which has been raised in this petition, and the respondents, in turn, may decide the same as

expeditiously as possible.

3. The said prayer is not opposed.

4. Accordingly, the instant Writ Petition stands disposed of with liberty to the petitioner, if so chooses, to prefer a detailed representation to the

respondents which considering the fact that it is a case of transfer, the respondents may decide the same as expeditiously as possible.

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