Ku Geeta Sahu Vs State Of Chhattisgarh And Ors

Chhattisgarh High Court 30 Aug 2018 Writ Petition (S) No. 5653 Of 2018 (2018) 08 CHH CK 0360
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (S) No. 5653 Of 2018

Hon'ble Bench

P. Sam Koshy, J

Advocates

Sunil Sahu, Sunita Jain

Final Decision

Dismissed

Judgement Text

Translate:

P. Sam Koshy, J

1. Challenge in this petition is to the posting order dated 30.07.2018 whereby the petitioner has been posted from one Gram Panchayat to another

within the same Janpad Panchayat.

2. On specific query being put to the counsel for the petitioner, he fairly submitted that the distance between the two places is around 15 K.M.

3. Without going into the other aspects which the petitioner has raised in the present writ petition, this court is inclined to dismiss the same only on the

ground that distance between the two places is too short which could cause any sort of hardship and inconvenience to the petitioner.

4. The writ petition therefore deserves to be and is accordingly dismissed.

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