Kabuli Vs Bhuli

Calcutta High Court 17 Jan 1890 (1890) 01 CAL CK 0005
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

W. Comer Petheram, C.J; Pigot, J

Judgement Text

Translate:

W. Comer Petheram, C.J. and Pigot, J.@mdashAfter the case of Hurrosoondery Dosee v. Kallypoddo Dutt 14 B.L.R. App. 11 had been brought to their notice, dismissed the appeal with costs.

From The Blog
United Breweries Secures Sound Mark for Iconic Kingfisher Jingle “Oo La La La Le O”
Feb
21
2026

Court News

United Breweries Secures Sound Mark for Iconic Kingfisher Jingle “Oo La La La Le O”
Read More
India Joins US-Led Pax Silica Pact to Strengthen AI and Semiconductor Supply Chains
Feb
21
2026

Court News

India Joins US-Led Pax Silica Pact to Strengthen AI and Semiconductor Supply Chains
Read More