Lal Singh Vs Chattar Singh and Others

High Court Of Punjab And Haryana At Chandigarh 14 Sep 2012 FAO No. 2646 of 1999 (2012) 09 P&H CK 0330

Bench: Single Bench

Judgement Snapshot

Case Number

FAO No. 2646 of 1999

Hon'ble Bench

Jasbir Singh, Acting C.J.

Advocates

Isheet Kaur Pannu, for the Appellant;

Judgement Text

Translate:

Jasbir Singh, Acting Chief Justice

1. In this appeal the appellant has laid challenge to an election of Sarpanch of Gram Panchayat Dialpura Bhaika, Tehsil Phul, District Bathinda, which was held on 21.6.1998. Counsel for the appellant states that with the passage of time, this appeal has become infructuous.

2. Disposed of accordingly.

Madhya Pradesh High Court