Som Singh Vs Chairman, Canara Bank and Others

High Court Of Punjab And Haryana At Chandigarh 14 Sep 2012 C.W.P. No. 18160 of 2012 (O and M) (2012) 09 P&H CK 0333
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

C.W.P. No. 18160 of 2012 (O and M)

Hon'ble Bench

Rajesh Bindal, J

Advocates

Rajeshwar Singh, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Rajesh Bindal, J.@mdashThe petitioner has challenged the order dated 17.6.2008 in the writ petition filed in the year 2012. The same is dismissed on account of delay and laches.

From The Blog
Delhi High Court Reduces Withholding Tax on US Firm Cvent Inc. from 15% to 2% Under Section 197
Mar
03
2026

Court News

Delhi High Court Reduces Withholding Tax on US Firm Cvent Inc. from 15% to 2% Under Section 197
Read More
Delhi High Court Orders Forensic Inspection of Sunjay Kapur’s Will Amid ₹30,000 Crore Inheritance Battle
Mar
03
2026

Court News

Delhi High Court Orders Forensic Inspection of Sunjay Kapur’s Will Amid ₹30,000 Crore Inheritance Battle
Read More