Smt. Krishna and Others Vs State of Haryana and Another

High Court Of Punjab And Haryana At Chandigarh 14 Sep 2012 Civil Writ Petition No. 18120 of 2012 (2012) 09 P&H CK 0344

Bench: Division Bench

Judgement Snapshot

Case Number

Civil Writ Petition No. 18120 of 2012

Hon'ble Bench

Rajiv Narain Raina, J; Hemant Gupta, J

Advocates

Rajiv Sharma, for the Appellant;

Judgement Text

Translate:

Hemant Gupta, J.@mdashThe issues raised in the present writ petition are covered by the judgment of this Court in LPA No. 2096 of 2011 titled "Haryana Urban Development Authority & others Vs. Sandeep & others" decided on 25.04.2012. In view of the said fact, the present writ petition is disposed of in the same terms, as in Sandeep''s case (supra).

Madhya Pradesh High Court