Lt. Col. G.S. Parmar (Retired) Vs Union of India and Others

High Court Of Punjab And Haryana At Chandigarh 14 Sep 2012 Civil Writ Petition No. 8893 of 2000 (O and M) (2012) 09 P&H CK 0347
Bench: Single Bench

Judgement Snapshot

Case Number

Civil Writ Petition No. 8893 of 2000 (O and M)

Hon'ble Bench

Jasbir Singh, Acting C.J.

Advocates

Kunal Dawar, Central Government Standing Counsel, for the Respondent

Judgement Text

Translate:

Jasbir Singh, Acting Chief Justice

1. For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as "Naik Prem Singh v. Union of India and Others".

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