Tarsem Singh Vs State of Haryana and Others

High Court Of Punjab And Haryana At Chandigarh 20 Sep 2012 Criminal Miscellaneous No. M-28420 of 2012 (O and M) (2012) 09 P&H CK 0374
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Miscellaneous No. M-28420 of 2012 (O and M)

Hon'ble Bench

Vijender Singh Malik, J

Advocates

Vikas Singh, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Vijender Singh Malik, J.@mdashLearned counsel for the petitioner wishes to withdraw the petition at this stage. Dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2012) 09 P&H CK 0374
  • Coram: Vijender Singh Malik, J
  • Bench: Single Bench
  • Advocates: Vikas Singh, for the Appellant;
  • Result: Dismissed
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