Suresh Kumar Vs State of Haryana and Others

High Court Of Punjab And Haryana At Chandigarh 9 Oct 2012 CWP No. 6123 of 2012 (2012) 10 P&H CK 0158
Bench: Single Bench

Judgement Snapshot

Case Number

CWP No. 6123 of 2012

Hon'ble Bench

Augustine George Masih, J

Advocates

D.S. Patwalia, Mr. Sat Narain Yadav, Mr. Suresh Kumar Redhu, Mr. Pritam Saini, Mr. Ravi Pratap Singh, Mr. Sandeep Singh Ghangas and Mr. Rakesh Lathwal, for the Appellant; Harish Rathee, D.A.G., Haryana, for the Respondent

Judgement Text

Translate:

Augustine George Masih, J.@mdashFor orders see judgment of even date passed in CWP No. 11270 of 2011 titled as ASI Ram Singh and others vs. State of Haryana and others.

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