Vinod Kumar Vs State of Haryana and another

High Court Of Punjab And Haryana At Chandigarh 6 Dec 2012 CWP No. 13628 of 2010 (2012) 12 P&H CK 0172
Bench: Division Bench

Judgement Snapshot

Case Number

CWP No. 13628 of 2010

Hon'ble Bench

Rameshwar Singh Malik, J; Jasbir Singh, J

Advocates

Kshitij Sharma, AAG, Haryana, for the Respondent

Judgement Text

Translate:

Jasbir Singh, J.@mdashCalled second time at the end of motion list. None came present on behalf of the petitioner to assist the Court.

2. Dismissed for non-prosecution.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0172
  • Coram: Rameshwar Singh Malik, J; Jasbir Singh, J
  • Bench: Division Bench
  • Advocates: Kshitij Sharma, AAG, Haryana, for the Respondent
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