Sohan Lal Vs Surat Singh

High Court Of Punjab And Haryana At Chandigarh 6 Dec 2012 C.R. No. 7275 of 2012 (O and M) (2012) 12 P&H CK 0174
Bench: Single Bench

Judgement Snapshot

Case Number

C.R. No. 7275 of 2012 (O and M)

Hon'ble Bench

Ajay Tewari, J

Advocates

Rakesh Kumar Sharma, for the Appellant;

Judgement Text

Translate:

Ajay Tewari, J.@mdashAfter arguing for some time, Learned Counsel for the petitioner prays for permission to withdraw this petition with liberty to avail any appropriate remedy in accordance with law. Allowed as prayed for.

2. Dismissed as withdrawn with the aforesaid liberty.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0174
  • Coram: Ajay Tewari, J
  • Bench: Single Bench
  • Advocates: Rakesh Kumar Sharma, for the Appellant;
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