Amardeep Singh Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh 11 Dec 2012 CWP No. 16835 of 2012 (2012) 12 P&H CK 0140
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

CWP No. 16835 of 2012

Hon'ble Bench

Tejinder Singh Dhindsa, J

Advocates

R.K. Chopra, with Mr. Amit Chopra, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Tejinder Singh Dhindsa, J.@mdashLearned counsel for the petitioner prays that he may be permitted to withdraw the present writ petition with liberty to file a petition afresh on the same cause of action with better particulars. Dismissed as withdrawn with liberty as prayed for.

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Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0140
  • Coram: Tejinder Singh Dhindsa, J
  • Bench: Single Bench
  • Advocates: R.K. Chopra, with Mr. Amit Chopra, for the Appellant;
  • Result: Dismissed
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