Sukhwinder Singh @ Sukha Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh 11 Dec 2012 C.R.M. No. M-33118 of 2012 (O and M) (2012) 12 P&H CK 0201
Bench: Single Bench

Judgement Snapshot

Case Number

C.R.M. No. M-33118 of 2012 (O and M)

Hon'ble Bench

Nawab Singh, J

Advocates

Surinder Garg, for the Appellant; Abhishek Singh, AAG, Punjab, for the Respondent

Judgement Text

Translate:

Nawab Singh, J.@mdashDismissed as withdrawn at this stage.

Supreme Court Of India
J. Muthurajan & Anr Vs S. Vaikundarajan & Ors
10 Feb 2026
Meghalaya High Court
Rikmoni N. Marak Vs G.H.A.D.C & 4 Ors
10 Feb 2026
From The Blog
Supreme Court Orders CBI Probe into DLF’s Gurugram Primus Garden City Project After Homebuyers Raise Grievances
Mar
01
2026

Court News

Supreme Court Orders CBI Probe into DLF’s Gurugram Primus Garden City Project After Homebuyers Raise Grievances
Read More
Bombay High Court Orders ₹50 Lakh Compensation to Widow of MSRTC Employee Who Died of COVID-19
Mar
01
2026

Court News

Bombay High Court Orders ₹50 Lakh Compensation to Widow of MSRTC Employee Who Died of COVID-19
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2012) 12 P&H CK 0201
  • Coram: Nawab Singh, J
  • Bench: Single Bench
  • Advocates: Surinder Garg, for the Appellant; Abhishek Singh, AAG, Punjab, for the Respondent
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.