Tamor Sing Vs Kalidas Roy

Calcutta High Court 29 Nov 1869 (1869) 11 CAL CK 0008

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Phear, J.@mdashThe Court will take judicial notice of the signature of the Jailor u/s 16, Act XV of 1869, the Prisoner''s Testimony Act. Attorney for plaintiff: Baboo B.N. Mitter.

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  • Ck Citation: (1869) 11 CAL CK 0008
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