Saminuddin & Ors Vs United India Insurance Co Ltd & Ors

Delhi High Court 23 Sep 2019 MAC.APP. No. 90 Of 2017 (2019) 09 DEL CK 0504
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

MAC.APP. No. 90 Of 2017

Hon'ble Bench

Najmi Waziri, J

Advocates

Ashwini Kumar Mishra, B. Raman, Rohish Arora

Final Decision

Disposed Of

Judgement Text

Translate:

S.No.,Particulars,Amount

1.,"Loss of Dependency Rs.8,086 (minimum wages) x 12 (months) x

18 (multiplier) x 50/100(personal expenses) = Rs. 8,75,000/-

(rounded off) x140/100 (future prospects)","Rs. 12,25,000/-

2.,Loss of Estate,"Rs. 15,000/-

3.,Funeral Expenses,"Rs. 15,000/-

4.,"Loss of love and affection 50,000x6 (claimants)","Rs. 3,00,000/-

5.,"Loss of consortium 40,000x6 (claimants)","Rs. 2,40,000/-

,Total,"Rs. 17,95,000/-

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