S.No.,Particulars,Amount
1.,"Loss of love and affection [Rs. 50,000/- x 4 (claimants) less Rs. 1,00,000/-
(already awarded)","Rs. 1,00,000/-
2.,"Loss of consortium [Rs. 40,000/- x 4 (claimants) less Rs. 1,00,000/- (already
awarded)","Rs. 60,000/-
TOTAL,,"Rs. 1,60,000/-
11. The appellant shall have the right of recovery apropos the monies paid by it to the beneficiaries of the Award.,,
12. The appeal is disposed-off in the above terms.,,
13. The statutory amount, alongwith interest accrued thereon, be returned to the appellant.",,
