Pink City Expressway Private Limited Vs National Highways Authority Of India

Delhi High Court 28 Nov 2019 Civil Writ Petition No. 12491 Of 2019, Civil Miscellaneous No. 50993 Of 2019 (2019) 11 DEL CK 0451
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 12491 Of 2019, Civil Miscellaneous No. 50993 Of 2019

Hon'ble Bench

Navin Chawla, J

Advocates

Kiran Suri, Suryadeep Singh, Radha Tarkar, Aishwarya Kumar, Padma Priya, Dhruv Narayan

Final Decision

Disposed Of

Acts Referred
  • Constitution Of India, 1950 - Article 14

Judgement Text

Translate:

Toll Plaza,Toll remittance per day (in lacs)

Shahjahanpur,Rs.95.51

Manohapur,Rs.47.74

Daulatpura,Rs.30.30

Toll Plaza,Toll remittance per day (in lacs)

Shahjahanpur,Rs.107.0

Manohapur,Rs.48.76

Daulatpura,Rs.32.876

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Case Metadata
  • Citation: (2019) 10 AD(Delhi) 413
  • Ck Citation: (2019) 11 DEL CK 0451
  • Coram: Navin Chawla, J
  • Bench: Single Bench
  • Advocates: Kiran Suri, Suryadeep Singh, Radha Tarkar, Aishwarya Kumar, Padma Priya, Dhruv Narayan
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14
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