M/S Mont Blanc Simplo Gmbh Vs Gaurav Bhatia And Ors

1. Ms. Jyoti Taneja, Adv. (Mobile No. 9999500069)","M/s. Richmond Group (owned by Respondent No. 3) a

House No. 452, A-4 VIP Road,P alm Court Apartment

Zirakpur, TEH Derabassi, District SAS NagarP, unjab-

140603

2 . Ms. Vasundhara Nayyar, Adv. (Mobile No.

9971223453)","Contemnor No.1’s Business Premises at WZ-53

Jawala Heri Market, Paschim Vihar, New Delhi, Delhi-

110063

3 . Ms. Deboshree Mukherjee, Adv. (Mobile No

9971635549)",".Contemnor No.1’s Office Premises at Plot 421

Second Floor, Bulk Material Market, Sec-65, Near

Phase 11, Mohali

4. Mr.Karan Kakkar, Adv. (Mobile No. 9910707373)","M/s. Beats Infotech / M/s. Bhatia International (Owne

by Contemnor No. 1) at Plot No. 470, Industrial Area

Phase 9, Mohali

5 . Mr. Amit Kumar Yadav, Adv. (Mobile No.

7011940477)","Registered Office of Contemnor No. 2 at SCO-391, 1s

Floor, Sector 37-D, Chandigarh, 160036