,,Time Lapse
Date of Section 4 notification,28.04.1995,
Date of stay granted by High Court,15.10.1996,16 months 12 days
Date of dismissal from High Court,09.07.2007,
Date of Notice and stay by the
Hon‟ble Supreme Court",03.08.2007,1 month 24 days
Date of decision by Hon‟ble Supreme
Court quashing the declaration u/s &
urgency clause u/s 17 of the Land
Acquisition Act, 1894",21.03.2012,
Declaration u/s 6,26.04.2013,1 year 1 month 1 day
Total time lapse,,2 years 6 months 8 days
