New India Assurance Company Ltd. Vs Surinder Pal @ Surinder Kumar & Ors

Treatment expenses,Rs.322/-

Pain and suffering,"Rs.1,00,000/-

Diet and conveyance,"Rs.1,25,000/-

Attendant’s charges,"Rs.42,816/-

Loss of income,"Rs.23,400/-

Disability & Loss of amenities,"Rs.3,97,800/-

Total,"Rs.6,89,338/-

Less interim award,"Rs.25,000/-

Balance amount payable,"Rs.6,64,338/-

13. The statutory amount shall be refunded to the insurer after proof is shown of the award having been satisfied.,