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Delhi High Court 14 Nov 2022 Civil Suit (COMM) No. 364 Of 2021, I.A. No. 9865 Of 2021 (2022) 11 DEL CK 0091
Bench: Single Bench

Judgement Snapshot

Case Number

Civil Suit (COMM) No. 364 Of 2021, I.A. No. 9865 Of 2021

Hon'ble Bench

Prathiba M. Singh, J

Advocates

Yatinder Garg, Siddharth Varshney, Shweta Sahu, Nidhi Mittal, Damini Garg, Aparna Arun, Ojaswa Pathak

Judgement Text

Translate:

S.No.,No. of Additional Websites,Date of Filing

1,25 Websites,"16th August, 2021

2,22 Websites,"18th August, 2021

3,36 Websites,"31st August, 2021

4,25 Websites,"10th September, 2021

5,45 Websites,"1st November, 2021

6,92 Websites,"29th November, 2021

7,42 Websites,"9th September, 2022

8,29 Websites,"10th September, 2022

9,29 Websites,"12th September, 2022

10,40 Websites,"15th September, 2022

11,34 Websites,"19th September, 2022

12,30 Websites,"24th September, 2022

13,50 Websites,"30th September, 2022

14,35 Websites,"6th October, 2022

15,55 Websites,"17th October, 2022

16,50 Websites,"1st November, 2022

17,50 Websites,"10th November, 2022

Total= 689 Additional Websites,,

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