Shyam Bharteey Vs Central Board Of Film Certification Regional Officer Delhi & Anr

Delhi High Court 2 Dec 2022 Civil Writ Petition No. 14659 Of 2022, Civil Miscellaneous Application No. 44880 Of 2022 (2022) 12 DEL CK 0039
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 14659 Of 2022, Civil Miscellaneous Application No. 44880 Of 2022

Hon'ble Bench

Prathiba M. Singh, J

Advocates

Ripu Daman Bhardwaj

Acts Referred
  • Cinematograph Act, 1952 - Section 5C, 5D

Judgement Text

Translate:

Relevant Statute,"Nomenclature newly created

(for I.P. Division)",Proposed Category Code

Cinematograph Act

Sec.5C Appeal against order of

the Film Certification Board to

the Film Certification Appellate

Tribunal (now High Court)",R.F.A. (IPD),48014

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Case Metadata
  • Ck Citation: (2022) 12 DEL CK 0039
  • Coram: Prathiba M. Singh, J
  • Bench: Single Bench
  • Advocates: Ripu Daman Bhardwaj
Referenced Acts & Sections
  • Cinematograph Act, 1952 - Section 5C, 5D
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