Ajit Kumar Vs Monk Trading Pvt Ltd & Ors.

Delhi High Court 7 Aug 2023 Civil Miscellaneous (Main) No. 1255 Of 2023, Civil Miscellaneous Application No. 40098 Of 2023 (2023) 08 DEL CK 0328
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous (Main) No. 1255 Of 2023, Civil Miscellaneous Application No. 40098 Of 2023

Hon'ble Bench

Manmeet Pritam Singh Arora, J

Advocates

Praveen Suri, Mukesh Gupta, Ayush Gupta

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, 152, Order 22 Rule 4, Order 9 Rule 13

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 08 DEL CK 0328
  • Coram: Manmeet Pritam Singh Arora, J
  • Bench: Single Bench
  • Advocates: Praveen Suri, Mukesh Gupta, Ayush Gupta
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, 152, Order 22 Rule 4, Order 9 Rule 13
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