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Delhi High Court 28 Aug 2023 Civil Suit (COMM) No. 575 Of 2023, I.A. No. 15689 Of 2023-15692 Of 2023 (2023) 08 DEL CK 0482
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Suit (COMM) No. 575 Of 2023, I.A. No. 15689 Of 2023-15692 Of 2023

Hon'ble Bench

Prathiba M. Singh, J

Advocates

Pravin Anand, Vaishali Mittal, Siddhant Chamola, Shraddha Chauhan, Pallavi Bhatnagar, Gitanjali Sharma, Sanjeev Kumar Tiwari, Shatadal Ghosh, Sarah Haque

Acts Referred

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2#Delhi High Court (Original Side) Rules, 2018 — Rule 5(v), 11, 17

Judgement Text

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Case Metadata
  • Citation: (2023) 08 DEL CK 0482
  • Coram: Prathiba M. Singh, J
  • Bench: Single Bench
  • Advocates: Pravin Anand, Vaishali Mittal, Siddhant Chamola, Shraddha Chauhan, Pallavi Bhatnagar, Gitanjali Sharma, Sanjeev Kumar Tiwari, Shatadal Ghosh, Sarah Haque
Referenced Acts & Sections

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2#Delhi High Court (Original Side) Rules, 2018 — Rule 5(v), 11, 17

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