Ritu Sethi Vs Vivek Sethi

Delhi High Court 20 Dec 2023 MAT.APP.(F.C.) No. 107 Of 2017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

MAT.APP.(F.C.) No. 107 Of 2017

Hon'ble Bench

Suresh Kumar Kait, J; Neena Bansal Krishna, J

Advocates

Raman Kapur, Varun Kapur, Amarjit Singh Bedi, Varun Chandiok

Final Decision

Dismissed

Acts Referred

Family Courts Act, 1984 — Section 19#Hindu Marriage Act, 1955 — Section 13(1)(ia)#Indian Penal Code, 1860 — Section 406, 498A

Judgement Text

Translate:
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
Delhi HC
Rachna Bansal & Ors. Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.
17 Oct 2025
From The Blog
Supreme Court Flags Digital Arrest Scams
Oct
27
2025

Story

Supreme Court Flags Digital Arrest Scams
Read More
Supreme Court Pulls Up States Over Stray Dogs Case:
Oct
27
2025

Story

Supreme Court Pulls Up States Over Stray Dogs Case:
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Coram: Suresh Kumar Kait, J; Neena Bansal Krishna, J
  • Bench: Division Bench
  • Advocates: Raman Kapur, Varun Kapur, Amarjit Singh Bedi, Varun Chandiok
  • Result: Dismissed
Referenced Acts & Sections

Family Courts Act, 1984 — Section 19#Hindu Marriage Act, 1955 — Section 13(1)(ia)#Indian Penal Code, 1860 — Section 406, 498A

Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.