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S Vs Union Of India & Ors.

Case No: Civil Writ Petition No. 1444 Of 2024, Civil Miscellaneous Application No. 5984 Of 2024

Date of Decision: Feb. 5, 2024

Acts Referred: Medical Termination of Pregnancy Rules, 2003 — Section 3B#Medical Termination of Pregnancy Act, 1971 — Section 3, 3(1), 3(2)(a)(i), 3(2)(b), 3(2)(b)(i), 3(3), 5

Hon'ble Judges: Subramonium Prasad, J

Bench: Single Bench

Advocate: Dr. Amit Mishra, Nidhi Raman, Priya Mishra, Sachin Dubey, Mehak Nakra, Abhishek Khari, Disha Chaudhory

Final Decision: Dismissed

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Judgement