Krishna Dixit (NVK WTR) Vs Union Of India And Ors.

Delhi High Court 8 Feb 2024 Civil Writ Petition No. 1113 Of 2019 (2024) 02 DEL CK 0017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 1113 Of 2019

Hon'ble Bench

V. Kameswar Rao, J; Saurabh Banerjee, J

Advocates

Ajit Kakkar, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 226
  • Indian Coast Guard Act, 1978 - Section 26, 33(c), 57, 119

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 DEL CK 0017
  • Coram: V. Kameswar Rao, J; Saurabh Banerjee, J
  • Bench: Division Bench
  • Advocates: Ajit Kakkar, Ripu Daman Bhardwaj, Kushagra Kumar, Abhinav Bhardwaj
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
  • Indian Coast Guard Act, 1978 - Section 26, 33(c), 57, 119
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