Nazir Amhad Vs Development Credit Bank Dcb Ltd & Anr
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition (C) No. 16347 Of 2024 & Civil Miscellaneous Application Nos.69006, 69007 Of 2024
Hon'ble Bench
Manmohan, CJ; Tushar Rao Gedela, J
Advocates
Iqura Khan, Nida Parveen, Zahied F Chouhan, Anish Bhola
Final Decision
Disposed Of
Acts Referred
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 14
Judgement Text
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