Raksha Rani & Ors Vs Jagdish Raj Saggar

Delhi High Court 11 Dec 2024 Civil Revision Petition No. 98 Of 2023 & Civil Miscellaneous Application No. 19849 Of 2023 (2024) 12 DEL CK 0037
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 98 Of 2023 & Civil Miscellaneous Application No. 19849 Of 2023

Hon'ble Bench

Neena Bansal Krishna, J

Advocates

Ujala Vishnoi, Randeep Singh, Nitin Kumar, Prag Chawla, Jaspreet Kaur, Muskan Aggarwal

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 7 Rule 11

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 12 DEL CK 0037
  • Coram: Neena Bansal Krishna, J
  • Bench: Single Bench
  • Advocates: Ujala Vishnoi, Randeep Singh, Nitin Kumar, Prag Chawla, Jaspreet Kaur, Muskan Aggarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 7 Rule 11
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