Birbal Saini Vs Satyawati

Delhi High Court 24 Dec 2024 Regular Second Appeal No. 196 Of 2019 & Civil Miscellaneous Application No. 42921 Of 2019 (2024) 12 DEL CK 0068
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Second Appeal No. 196 Of 2019 & Civil Miscellaneous Application No. 42921 Of 2019

Hon'ble Bench

Purushaindra Kumar Kaurav, J

Advocates

Ashok Gurnani, Dr. Manish Aggarwal, Barnali Paul, Hardikaa Kalia, Abhishek Singh, Rajendra Kumar

Final Decision

Dismissed

Acts Referred

Code of Civil Procedure, 1908 — Section 100#Hindu Succession Act, 1956 — Section 8

Judgement Text

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Case Metadata
  • Citation: (2024) 12 DEL CK 0068
  • Coram: Purushaindra Kumar Kaurav, J
  • Bench: Single Bench
  • Advocates: Ashok Gurnani, Dr. Manish Aggarwal, Barnali Paul, Hardikaa Kalia, Abhishek Singh, Rajendra Kumar
  • Result: Dismissed
Referenced Acts & Sections

Code of Civil Procedure, 1908 — Section 100#Hindu Succession Act, 1956 — Section 8

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