Sh Rajeev Shukla Vs Sh Gopal Krishna Shukla

Delhi High Court 7 Jan 2025 Civil Miscellaneous Petition No. 2342 Of 2024 & Civil Miscellaneous Application No. 22074 Of 2024 (Stay) (2025) 01 DEL CK 0064
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 2342 Of 2024 & Civil Miscellaneous Application No. 22074 Of 2024 (Stay)

Hon'ble Bench

Ravinder Dudeja, J

Advocates

Jaskaran Singh, Anshul Gupta, Yash Singh, D.D. Sharma, Prashant Yadav

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 21

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0064
  • Coram: Ravinder Dudeja, J
  • Bench: Single Bench
  • Advocates: Jaskaran Singh, Anshul Gupta, Yash Singh, D.D. Sharma, Prashant Yadav
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 21
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