Sonansh Creations Pvt Ltd Vs Assisstant Commissioner Of Income Tax And Anr

Delhi High Court 10 Jan 2025 Writ Petition (C) No. 12316 Of 2022 (2025) 01 DEL CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 12316 Of 2022

Hon'ble Bench

Vibhu Bakhru, ACJ; Swarana Kanta Sharma, J

Advocates

C.S. Aggarwal, Ravi Pratap Mall, Uma Shankar, Sunil Agarwal, Shivansh B. Pandya, Viplav Acharya, Utkarsh Tiwari

Final Decision

Disposed Of

Acts Referred
  • Income Tax Act, 1961 - Section 132, 132A, 147, 148, 148A, 148A(b), 148A(d)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0005
  • Coram: Vibhu Bakhru, ACJ; Swarana Kanta Sharma, J
  • Bench: Division Bench
  • Advocates: C.S. Aggarwal, Ravi Pratap Mall, Uma Shankar, Sunil Agarwal, Shivansh B. Pandya, Viplav Acharya, Utkarsh Tiwari
  • Result: Disposed Of
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 132, 132A, 147, 148, 148A, 148A(b), 148A(d)
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