Macleods Pharmaceuticals Ltd Vs The Controller Of Patents & Anr

Delhi High Court 15 Jan 2025 I.A. 7635 Of 2024 and I.A. 46685 Of 2024 In C.O.(COMM.IPD-PAT) No. 38 Of 2022 (2025) 01 DEL CK 0441
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. 7635 Of 2024 and I.A. 46685 Of 2024 In C.O.(COMM.IPD-PAT) No. 38 Of 2022

Hon'ble Bench

Amit Bansal, J

Advocates

G. Nataraj, Rahul Bhujbal, Yash Raj, Sandeep Sethi, Dr. Sanjay Kumar, Arpita Sawhney, Meenal Khurana, Pallavi Kiran, Arun Kumar Jana, Priyansh Sharma, Pratiksha Varshney, Sumer Seth, Riya Kumar

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - - Section 151, Order 7 Rule 11
  • Indian Patent Act 1970 - Section 2(1)(t), 58(1), 64, 64(1), 71, 71(1), 104, 105, 106, 107, 114, 151(1), 151(2)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0441
  • Coram: Amit Bansal, J
  • Bench: Single Bench
  • Advocates: G. Nataraj, Rahul Bhujbal, Yash Raj, Sandeep Sethi, Dr. Sanjay Kumar, Arpita Sawhney, Meenal Khurana, Pallavi Kiran, Arun Kumar Jana, Priyansh Sharma, Pratiksha Varshney, Sumer Seth, Riya Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - - Section 151, Order 7 Rule 11
  • Indian Patent Act 1970 - Section 2(1)(t), 58(1), 64, 64(1), 71, 71(1), 104, 105, 106, 107, 114, 151(1), 151(2)
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