Kamal Envirotech Pvt. Ltd Vs Commissioner Of Gst And Anr
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition (C) No. 12142, 12402 Of 2022
Hon'ble Bench
Yashwant Varma, J; Harish Vaidyanathan Shankar, J
Advocates
Abhas Mishra, Anuj Aggarwal, Yash Upadhyay, Ishita Panday
Final Decision
Disposed Of
Acts Referred
- Constitution of India, 1950 - Article 14
- Code of Criminal Procedure, 1973 - Section 320(9)
- Central Goods & Services Tax Act, 2017 - Section 122, 122(1), 122(1A), 122(1)(xiv), 123, 124, 125, 126, 126(1), 126(2), 129, 129(1)
- Central Goods & Services Tax Rules, 2017 - Rule 138(10)
- Negotiable Instruments Act, 1881 - Section 138, 147
Judgement Text
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