Pr. Commissioner Of Income Tax 7, Delhi Vs Vedanta Ltd

Delhi High Court 16 Jan 2025 Income Tax Appeal No. 88 Of 2022 (2025) 01 DEL CK 0488
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 88 Of 2022

Hon'ble Bench

Yashwant Varma, J; Dharmesh Sharma, J

Advocates

Puneet Rai, Ashvini Kumar, Rishab Nangia, Ajay Vohra, Prakash Kumar, Rashmi Singh

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 92CA(3), 143(2), 147, 148, 154, 170, 171, 292B

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0488
  • Coram: Yashwant Varma, J; Dharmesh Sharma, J
  • Bench: Division Bench
  • Advocates: Puneet Rai, Ashvini Kumar, Rishab Nangia, Ajay Vohra, Prakash Kumar, Rashmi Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 92CA(3), 143(2), 147, 148, 154, 170, 171, 292B
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