Grid Solutions Oy (Ltd) Vs Assistant Commissioner Of Income Tax International Taxation & Anr

Delhi High Court 17 Jan 2025 Writ Petition (C) No. 1196 Of 2022 (2025) 01 DEL CK 0053
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 1196 Of 2022

Hon'ble Bench

Yashwant Varma, J; Harish Vaidyanathan Shankar, J

Advocates

Ajay Vohra, Aditya Vohra, Shashvat Dhamija, Ruchir Bhatia, Anant Mann

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 44BB, 66(2), 133A(2A), 139, 142(1), 143(3), 147, 147A, 148

Judgement Text

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Case Metadata
  • Citation: (2025) 01 DEL CK 0053
  • Coram: Yashwant Varma, J; Harish Vaidyanathan Shankar, J
  • Bench: Division Bench
  • Advocates: Ajay Vohra, Aditya Vohra, Shashvat Dhamija, Ruchir Bhatia, Anant Mann
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 44BB, 66(2), 133A(2A), 139, 142(1), 143(3), 147, 147A, 148

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