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Delhi High Court 13 Jan 2025 I.A. No. 40846 Of 2024 In Civil Suits (COMM) No. 849 Of 2024 (2025) 01 DEL CK 0063
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

I.A. No. 40846 Of 2024 In Civil Suits (COMM) No. 849 Of 2024

Hon'ble Bench

Amit Bansal, J

Advocates

Chander M. Lall, Swapnil Gaur, Annanya Mehan, Abhinav, Rajiv Nayar, Akhil Sibal, Ankur Sangal, Smriti Yadav, Sucheta Roy, Amrit Sharma, Ridhie Bajaj, Sarah Haque

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
  • Trademarks Act, 1999 - Section 29(2)c), 29(3), 34

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0063
  • Coram: Amit Bansal, J
  • Bench: Single Bench
  • Advocates: Chander M. Lall, Swapnil Gaur, Annanya Mehan, Abhinav, Rajiv Nayar, Akhil Sibal, Ankur Sangal, Smriti Yadav, Sucheta Roy, Amrit Sharma, Ridhie Bajaj, Sarah Haque
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
  • Trademarks Act, 1999 - Section 29(2)c), 29(3), 34
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