Sarika Kansal Vs Assistant Commissioner Of Income Tax

Delhi High Court 30 Jan 2025 Writ Petition (C) 7940 Of 2024 & Civil Miscellaneous Application No. 32747 Of 2024 (2025) 01 DEL CK 0978
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) 7940 Of 2024 & Civil Miscellaneous Application No. 32747 Of 2024

Hon'ble Bench

Vibhu Bakhru, J; Tushar Rao Gedela, J

Advocates

V.P. Gupta, Anunav Kumar, Anurag Ojha, Hemlata Rawat, V.K. Saksena, Dipak Raj, Kuldeep Mishra, Swastik Mishra, Subham Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(1), 143(2), 144B, 147, 148, 148A(b), 148A(d)

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0978
  • Coram: Vibhu Bakhru, J; Tushar Rao Gedela, J
  • Bench: Division Bench
  • Advocates: V.P. Gupta, Anunav Kumar, Anurag Ojha, Hemlata Rawat, V.K. Saksena, Dipak Raj, Kuldeep Mishra, Swastik Mishra, Subham Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(1), 143(2), 144B, 147, 148, 148A(b), 148A(d)
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