Asma Parveen Vs Municipal Corporation Of Delhi & Ors

Delhi High Court 3 Feb 2025 Writ Petition (C) No. 11706 Of 2023 & Review Petition No. 205 Of 2024 (2025) 02 DEL CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 11706 Of 2023 & Review Petition No. 205 Of 2024

Hon'ble Bench

Mini Pushkarna, J

Advocates

Rajat Aneja, Alka Dwivedi, Aditya Sharma, Kapil Dutta, Vansh Luthra

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2025) 02 DEL CK 0011
  • Coram: Mini Pushkarna, J
  • Bench: Single Bench
  • Advocates: Rajat Aneja, Alka Dwivedi, Aditya Sharma, Kapil Dutta, Vansh Luthra
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.