Strix Ltd Vs Maharaja Appliances Limited
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Suits (COMM) No. 403 Of 2018, I.A. 39008, 39009, 39010, 43736 Of 2024
Hon'ble Bench
Mini Pushkarna, J
Advocates
Anuradha Salhotra, Anirudh Bakhru, Ekta Sarin, Zeeshan Khan, Amit Ranjan, Vijay Laxmi Rathi, Sudhanshu Batra, Arvind K Gupta, Rahul Mangla, Abhishnmaet Gupta, Arun
Final Decision
Dismissed
Acts Referred
- Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 5(2), Order 9 Rule 6(1)(a), Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 17, Order 39 Rules 1, Order 39 Rules 2
- Commercial Courts Act, 2015 - Section 13(1A)
- Limitation Act, 1963 - Section 5
- Limitation Act, 1963 - Article 116, 117
- General Clauses Act, 1897 - Section 27
Judgement Text
Translate:
