Bisnab Charan De and Another Vs Sarat Chandra Kar and Others

Calcutta High Court 22 Apr 1914 (1914) 04 CAL CK 0031
Bench: Division Bench

Judgement Snapshot

Hon'ble Bench

D. Chatterjee, J; Chapman, J

Judgement Text

Translate:

1. The entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa 15 Ind. Cas. 476 : 16 C.L.J. 14 : 17 C.W.N. 59. The appeal is dismissed with costs.

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