Oswal Agro Mills Limited And Ors Vs Pankaj Oswal And Ors
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
I.A. No. 2051 Of 2018 In Company Appeal (AT) No. 412 Of 2018, Company Appeal (AT) No. 410, 411 Of 2018
Hon'ble Bench
S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
Advocates
Abhijit Sinha, Manpreet Chadha, Soumabho Ghose, Arun Kathpalia, Sanjeev Puri, Mayank Mishra, Raghav Sabharwal
Final Decision
Disposed Off
Acts Referred
Companies Act, 2013 — Section 241, 242, 242(2), 244
Judgement Text
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