SML Films Limited and Ors Vs Registrar Of Companies (ROC)

National Company Law Appellate Tribunal New Delhi 7 Feb 2019 Company Appeal (AT) No. 415, 416 Of 2018 (2019) 02 NCLAT CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 415, 416 Of 2018

Hon'ble Bench

A.I.S. Cheema, J; Balvinder Singh, J

Advocates

Niraj Trivedi, Sanjib K. Mohanty

Final Decision

Dismissed

Acts Referred
  • Companies Act, 1956 - Section 269(2), 303(2), 441
  • Companies Act, 2013 - Section 196(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 NCLAT CK 0008
  • Coram: A.I.S. Cheema, J; Balvinder Singh, J
  • Bench: Division Bench
  • Advocates: Niraj Trivedi, Sanjib K. Mohanty
  • Result: Dismissed
Referenced Acts & Sections
  • Companies Act, 1956 - Section 269(2), 303(2), 441
  • Companies Act, 2013 - Section 196(4)
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