MSTC Limited And Ors Vs Adhunik Metalliks Ltd. & Ors

National Company Law Appellate Tribunal New Delhi 15 Mar 2019 Company Appeal (AT) (Insolvency) No. 519 of 2018, 53, 54 of 2019 (2019) 03 NCLAT CK 0034
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 519 of 2018, 53, 54 of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Pallav Shishodia, Sidharth Bhatnagar, Pallavi Pratap, Prachi Pratap, Sidharth Mohan, Barnik Ghosh, Arun Kathpalia, Roopali Singh, Sayobani Basu, V.P Singh, S.N. Mukherjee, Krishnendu Datta

Final Decision

Disposed Off

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 14, 30(2), 30(2)(f), 31(1), 33(3)
  • Competition Act, 2002 - Section 6(1), 6(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 NCLAT CK 0034
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Pallav Shishodia, Sidharth Bhatnagar, Pallavi Pratap, Prachi Pratap, Sidharth Mohan, Barnik Ghosh, Arun Kathpalia, Roopali Singh, Sayobani Basu, V.P Singh, S.N. Mukherjee, Krishnendu Datta
  • Result: Disposed Off
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 14, 30(2), 30(2)(f), 31(1), 33(3)
  • Competition Act, 2002 - Section 6(1), 6(2)
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