SICGIL India Ltd. & Ors Vs IFB Agro Industries Limited
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) No. 240 Of 2017
Hon'ble Bench
Sudhansu Jyoti Mukhopadhaya, J; Bansi Lal Bhat, J
Advocates
Amit Sibal, Dhruv Dewan, Arjun Sharma, Reena Choudhary, Yashna Mehta, Bodhisatta Biswas, Rahul Kumar, Vinay, S.N. Mukherjee, Arun Kathpalia, Ratnanko Banerjee, Soumya Roy Chowdhury, Krishnendu Datta, Iram Hassan, Rook Ray, Gaurav Gupta, P. Johri, Debanjan Mandal, Kumarjit Banerjee
Final Decision
Allowed
Acts Referred
- Companies Act, 1956 - Section 10E(1), 111(5), 111(7), 111(9), 111(10), 111(12), 111A, 111A(3), 111A(14)
- Companies Act, 2013 - Section 59, 59(3), 59(4), 434(1)(a)
- Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 - Regulation 13, 13(1), 13(3), 13(4) 13(6)
- Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997 - Regulation 7, 7(1)
- Securities And Exchange Board Of India, (Substantial Acquisition Of Shares & Takeover) Regulations, 2011 - Regulation 7
Judgement Text
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