Rajeev K Aggarwal Vs Panipat Texo Fabs Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 27 Nov 2018 Company Appeal (AT) (Insolvency) No. 715 Of 2018 (2018) 11 NCLAT CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 715 Of 2018

Hon'ble Bench

Bansi Lal Bhat, J

Advocates

Sanjoy Ghose, Akshay

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 11 NCLAT CK 0019
  • Coram: Bansi Lal Bhat, J
  • Bench: Single Bench
  • Advocates: Sanjoy Ghose, Akshay
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9
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