D.R. Balakrishna Raja Vs Indian Bank & Anr

National Company Law Appellate Tribunal New Delhi 3 Oct 2018 Company Appeal (AT) (Insolvency) No. 611 Of 2018 (2018) 10 NCLAT CK 0029
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 611 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Nesar Ahmad, Rohit Chaudhary, Chitranshul Sinha, Sonali Khanna

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 7(1), 7(2), 7(5), 7(5)(b)
  • Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 - Rule 4, 4(3), 9(1), 9(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 10 NCLAT CK 0029
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Nesar Ahmad, Rohit Chaudhary, Chitranshul Sinha, Sonali Khanna
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7, 7(1), 7(2), 7(5), 7(5)(b)
  • Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 - Rule 4, 4(3), 9(1), 9(2)
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