Narayan Maheshwari Vs Kavitha Surana & Anr

National Company Law Appellate Tribunal New Delhi 30 May 2019 Interlocutory Application No. 1796 Of 2019 In Company Appeal (AT) (Insolvency) No. 588 Of 2019 (2019) 05 NCLAT CK 0080
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Interlocutory Application No. 1796 Of 2019 In Company Appeal (AT) (Insolvency) No. 588 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Arun Kathpalia, Puneet Singh Bindra, Simranjeet, Saranpreet Singh

Final Decision

Dismissed

Acts Referred

Insolvency And Bankruptcy Code, 2016 — Section 33

Judgement Text

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Case Metadata
  • Citation: (2019) 05 NCLAT CK 0080
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Full Bench
  • Advocates: Arun Kathpalia, Puneet Singh Bindra, Simranjeet, Saranpreet Singh
  • Result: Dismissed
Referenced Acts & Sections

Insolvency And Bankruptcy Code, 2016 — Section 33

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