M/s Gupshup Technology India Pvt. Ltd Vs M/s Zopsmart Technology Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 2 Jul 2019 Company Appeal (AT) (Insolvency) No. 22 Of 2019 (2019) 07 NCLAT CK 0002
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 22 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Ashok Kriplani, Baijnath Patel, Hitesh, Sanjib K. Mohanty, Awanish Sinha, Shweta Kumari, Amit Acharya

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7), 8, 8(1), 8(2), 9
  • Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 - Rule 4, 4(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 NCLAT CK 0002
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Full Bench
  • Advocates: Ashok Kriplani, Baijnath Patel, Hitesh, Sanjib K. Mohanty, Awanish Sinha, Shweta Kumari, Amit Acharya
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(7), 8, 8(1), 8(2), 9
  • Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 - Rule 4, 4(3)
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