Rotomac Global Private Limited Vs Deputy Director
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 140 Of 2019
Hon'ble Bench
S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
Advocates
Kanishk Khetan, Abhishek Pratap Singh, Anil Goel, Nitesh Rana, A.R. Aditya
Final Decision
Dismissed
Acts Referred
- Prevention Of Money-laundering Act, 2002 - Section 2(1)(u), 3, 4, 5(1), 8, 8(6), 9, 26, 42
- Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
- Prevention Of Corruption Act, 1988 - Section 13(2), 13(1)(d), 14
- Insolvency And Bankruptcy Code, 2016 - Section 14
Judgement Text
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